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#NEET_2017: Madras HC Dismisses Appeal for State Quota in Medical Admission - (01 Aug 2017)

Madras High Court has upheld an order passed by a Single Judge quashing State Government’s order providing 85% quota in medical admissions for students from the State Board, leaving only 15% of the total seats for students from CBSE and other boards.

Tags : MADRAS HIGH COURT   NEET ADMISSION  

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