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Extension of last date to receive participation in Pilot to establish nation-wide, pay-as-you-go PDOs- (Telecom Regulatory Authority of India) (26 Jul 2017)

MANU/TRAI/0056/2017

Media and Communication

1.The Telecom Regulatory Authority of India (TRAl) issued a document inviting participation of entities to be part of a Pilot to establish Nation-wide Public Data Offices (PDOs) dated 07.07.2017. The last date for applying was initially 25th July, 2017.

2. On request from stakeholders during the workshop held in Bengaluru on 25th July, 2017, it has been decided to extend the last date for applying for participation in the Pilot to 31st July 2017.

3. Any interested entity (company, proprietorship, societies, non-profits, etc.) registered in India can apply to TRAI latest by 31st July 2017.

4. Copy of the full text of the document is available on TRAI website.

Tags : PDOS   DATE   EXTENSION   PARTICIPATION  

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