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#Insolvency Code: NCLAT Sets Aside Inox Wind’s Insolvency Proceedings - (31 Jul 2017)

National Company Law Appellate Tribunal (NCLAT) has set aside insolvency proceedings against Inox Wind Ltd, on grounds that “principles of natural justice were not followed” in the matter.

Tags : NATIONAL COMPANY LAW APPELLATE TRIBUNAL   INOX  

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