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#GST: Andaman & Nicobar Govt Issues Regulations to Impose VAT on Goods Excluded from GST - (31 Jul 2017)

Government of Andaman & Nicobar has issued regulations for imposing Value Added Tax (VAT) on goods not covered under the new Goods and Services Tax (GST) law.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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