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#GST: Govt Notifies Central Goods and Services Tax (Fourth Amendment) Rules, 2017 - (31 Jul 2017)

Central Government has notified Central Goods and Services Tax (Fourth Amendment) Rules, 2017. As per the amended Rules, last date for migration of persons registered under existing law shall be 30th September 2017.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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