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#GST: Govt Notifies Goods and Services Tax Settlement of Funds Rules, 2017 - (31 Jul 2017)

Central Government has notified Goods and services Tax Settlement of funds Rules, 2017 which regulates distribution of tax among States under the newly implemented Goods and services Tax (GST) regime.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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