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#GST: Govt Says 'Exporter can Claim Refund of GST Compensation Cess on Exported Goods' - (31 Jul 2017)

Central Board of Excise and Customs (CBEC) has clarified that exporter is eligible for refund of GST Compensation Cess in respect of goods exported by him.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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