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#Income Tax: IT Department Starts Accepting Returns Without Linking PAN-Aadhaar - (31 Jul 2017)

Income Tax department has started accepting returns without linking PAN with Aadhaar Number upto 5 lakhs. This is due to people are facing problems with linking aadhaar with PAN because of mismatch of Name, Date of Birth, Gender etc.

Tags : INCOME TAX   PAN   AADHAR  

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