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Supreme Court Junks Plea Against Indu Sarkar, UpholdS 'Artistic Freedom', Release Tomorrow - (27 Jul 2017)

Supreme Court has dismissed plea of a woman, who claims to be biological daughter of late Sanjay Gandhi, seeking a stay on the release of the movie ‘Indu Sarkar’. The court held "national interest or right to know is more paramount than an individual's reputation".

Tags : SUPREME COURT   INDU SARKAR  

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