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Delhi High Court to Kejriwal: Don't Put Scandalous Questions to Jaitley - (27 Jul 2017)

Delhi High Court has directed Arvind Kejriwal not to put "scandalous" questions to Union minister Arun Jaitley during his cross-examination in a defamation suit filed against the chief minister and five other AAP leaders.

Tags : DELHI HIGH COURT   ARVIND KEJRIWAL  

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