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Delhi High Court Imposes 50k As Costs For 'Forum Shopping' - (27 Jul 2017)

Delhi High Court has levied costs of Rs. 50,000 on a private company which, it opined, indulged in “forum hunting” by filing a Writ Petition indirectly against an order delivered in an Appeal under Section 37 of the Arbitration and Conciliation Act.

Tags : DELHI HIGH COURT   'FORUM SHOPPING'  

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