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Madras HC: Play & Sing Vande Mataram Regularly In All Educational Institutions, Univs., Colleges - (25 Jul 2017)

Madras High Court has made singing of India’s national song – Vande Mataram compulsory at least once a week in all schools, colleges, universities and educational institutions in order to 'instill sense of patriotism in each and every citizen of the State'.

Tags : MADRAS HC   VANDE MATRAM  

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