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Bombay HC Dismisses Plea Against Release of Indu Sarkar - (25 Jul 2017)

Bombay High Court has dismissed a petition filed by Priya Paul who claimed to be a biological daughter of Sanjay Gandhi, son of India's Former Prime Minister Indira Gandhi which challenged the forthcoming release of film Indu Sarkar.

Tags : BOMBAY HIGH COURT   INDU SARKAR  

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