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Delhi High Court: Custodial Violence Won't Be Tolerated - (25 Jul 2017)

Delhi High Court, while directing Tihar Jail authorities to ensure that Sukesh Chandrasekhar, who is accused in Election Commission bribery case, is not tortured in custody, has said that Custodial violence will not be tolerated.

Tags : DELHI HIGH COURT   CUSTODIAL VIOLENCE  

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