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SC to Centre, MP Govt: Why No CBI Investigation In Bhopal Jail-Break Encounter - (25 Jul 2017)

Supreme Court has issued notice to Centre, State and Central Bureau of Investigation (CBI) on a Petition demanding independent investigation into alleged encounter of eight Students Islamic Movement of India (SIMI) activists following a daring prison break in Bhopal.

Tags : SUPREME COURT   BHOPAL JAIL-BREAK ENCOUNTER  

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