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Supreme Court Bars N Srinivasan, Niranjan Shah from Attending BCCI SGM - (25 Jul 2017)

Supreme Court has barred N Srinivasan, Niranjan Shah from attending Board of Control for Cricket in India’s (BCCI) Special General Meeting scheduled for July 26. The court further clarified that only office bearers of state associations can attend the meeting.

Tags : SUPREME COURT   BCCI  

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