SC: General Reference to a Tender’s Arbitration Clause Does Not Incorporate it into a Contract  ||  Supreme Court: Partnership Veil May be Lifted to Detect Illegal Sub-Letting Arrangements  ||  Supreme Court: Lower Dearness Relief For Pensioners than Employees' DA is Arbitrary under Article 14  ||  Supreme Court: NCLT Should Not Assess Merits of Pre-Existing Dispute in Section 9 Applications  ||  Supreme Court Clarifies that the Right to Vote is Not a Fundamental Right But a Statutory Right  ||  Chhattisgarh High Court: Minor’s Voluntary Elopement With a Lover Does Not Constitute Kidnapping  ||  Bombay HC: Staring at Co-Worker’s Chest is Morally Wrong But Does Not Amount to Voyeurism under IPC  ||  Delhi HC: Loss of Confidence in Employees Entrusted With Funds is Valid Ground For Termination  ||  Allahabad High Court: Gram Nyayalaya Has Jurisdiction to Decide Maintenance and Execution Petitions  ||  J&K&L HC: Non-Publication of Sec 4(1) Notice in Gazette and Local Newspapers Vitiates Acquisition    

Digitization of School Records- (Press Information Bureau) (17 Jul 2017)

MANU/PIBU/0769/2017

Education

The National Academic Depository (NAD) which is a 24 X 7 online store house of academic awards digitally lodged by various academic institutions / school boards / eligibility assessment bodies has been established. The academic awards to be lodged on NAD shall cover degrees, diplomas, certificates, mark-sheets including awards issued for skill development. The University Grants Commission (UGC) has been designated as authorized body to operationalise NAD.

NAD comprises of two interoperable digital depositories viz., NDSL Database Management Limited (NDML) and CDSL Ventures Limited (CVL). Maintenance of academic awards in a digital depository not only enables online access, retrieval and verification of these awards, but also helps eliminating fraudulent practices such as forgoing of certificates and mark-sheets etc. The Aadhaar will be used for registration and usage of the digital database. However, in the event of non-availability of Aadhaar, a unique NAD ID will be generated to facilitate digital services to NAD users.

Tags : RECORDS   DIGITIZATION   SCHOOL  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved