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Extension of last date to receive comments on TRAI's Consultation Paper on Data Speed under Wireless Broadband Plans dated 1st June, 2017- (Telecom Regulatory Authority of India) (20 Jul 2017)

MANU/TRAI/0055/2017

Media and Communication

Telecom Regulatory Authority of India (TRAI) had invited comments of stakeholders on Consultation Paper on Data Speed under Wireless Broadband Plans dated 1st June, 2017. The last dates for receiving written comments and counter-comments from the stakeholders were initially fixed as 29th June, 2017 and 13th July, 2017 respectively.

2. On receipt of request from Service Providers Associations, the last date for submission of comments was extended upto 20th July, 2017 and for counter-comments upto 3rd August, 2017.

3. Stakeholders have however once again informed that the consultation deals with various important technical and network issues and requires detailed deliberation amongst them in order to prepare and submit the response. In view of the request of the stakeholders, it has been decided to further extend the last date for filling comments till 10th August, 2017 and for counter comments till 24th August, 2017.

4. Stakeholders are requested to submit their comments on or, before 10th August, 2017 preferably in electronic form to Kapilhanda@trai.gov.in. For any clarifications on the afore-said consultation paper,. Shri Arvind Kumar, Advisor (Broadband & Policy Analysis), Telecom Regulatory Authority of India, Mahanagar Doorsanchar Bhawan, Jawaharlal Nehru Marg New Delhi-110002 may be contacted at Tel: +91-11-23220209 Fax: +91-1123230056.

Tags : DATE   EXTENSION   CONSULTATION PAPER   DATA SPEED   BROADBAND PLANS  

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