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SC Notices RBI, FM Over Plea For Exchange of Old Notes Found in Dead Parents’ Bank Locker - (24 Jul 2017)

Supreme Court has issued notice to RBI and Finance Ministry on a fresh plea seeking permission to deposit Rs 60 lakh in old notes which were lying in the lockers of their parents who died in a road accident nine years ago.

Tags : SUPREME COURT   DEMONETISED NOTES   RESERVE BANK OF INDIA  

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