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SC Affirms Removal of Civil Servant Who Forged Caste Certificate to Secure Employment - (24 Jul 2017)

Supreme Court has affirmed removal from service of a person who was working as ‘farash’ in the office of Revenue Divisional Commissioner, Central Division, Cuttack, on the basis that he used a forged caste certificate to procure employment.

Tags : SUPREME COURT   CASTE CERTIFICATE  

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