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Delhi HC Rejects Plea Filed 898 Days After Lower Court’s Decree In Cheque Dishonour Case - (21 Jul 2017)

Delhi High Court has dismissed a plea filed by a woman against a lower court’s’ decree in a suit for dishonour of cheque of Rs. 3.96 lakh passed almost three years ago.

Tags : DELHI HIGH COURT   CHEQUE DISHONOUR CASE  

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