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Delhi High Court Seeks Delhi Police Status Report in Sunanda Pushkar Murder Probe - (21 Jul 2017)

Delhi High Court has directed Delhi Police to submit within three days its status report about its probe into the murder of Sunanda Pushkar, who was found dead under mysterious circumstances at a five-star hotel suite in Delhi on January 17, 2014.

Tags : DELHI HIGH COURT   SUNANDA PUSHKAR  

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