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NGT: No Groundwater Extraction from Ganga Basin Unless Permitted by CGWA - (20 Jul 2017)

National Green Tribunal (NGT) has ordered a complete ban on extraction of groundwater for industrial and commercial purposes along Ganga floodplains unless specific permission is given by the Central Ground Water Authority (CGWA).

Tags : NATIONAL GREEN TRIBUNAL   CENTRAL GROUND WATER AUTHORITY  

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