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Madan Tamang Murder Case: Calcutta HC Directs CBI to Present Bimal Gurung to City Sessions Court - (20 Jul 2017)

Calcutta High Court has directed CBI to bring Gorkha Janmukti Morcha (GJM) Chief Bimal Gurung and 21 other accused to the city sessions court on July 24 for trial in the Madan Tamang murder case.

Tags : CALCUTTA HIGH COURT   GORKHA JANMUKTI MORCHA   BIMAL GURUNG   MADAN TAMANG  

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