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#GST: Assam Notifies List of Documents Required for Transit of Goods - (19 Jul 2017)

Government of Assam has notified list of documents which shall be carried by a person in charge of the conveyance at the time of consignment of goods till the implementation of E-way Bill system by the Central Government.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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