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NGT Denies to Decommission Uttarakhand Project - (28 Sep 2015)

National Green Tribunal (NGT) has denied to order decommissioning of 400 MW Vishnu Prayag Hydro Electric Project (world’s largest hydro-power project in private sector), located on upper reaches of Alakananda river in Uttarakhand.

Tags : NATIONAL GREEN TRIBUNAL  UTTARAKHAND PROJECT  

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