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#GST: 12% GST on Citrus Fruits, Clementines, Wilkings, Grape Fruits Including Lemons and Limes - (18 Jul 2017)

Central Government has issued a corrigendum to Notification No.1/2017-Central Tax (Rate), dated 28th June, 2017 stating that citrus fruits, clementines, wilkings, grape fruits including lemons and limes are taxable at 12% under the Goods and Services Tax (GST) law.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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