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SC Slams MP Police For Botched-Up Probe in 2013 Khirkiya Riot Cases Over Dead Cow - (18 Jul 2017)

Supreme Court has pulled up Madhya Pradesh police for being “hand in glove with a politician and letting his son go” in 2013 Khirkiya riots over a dead cow case.

Tags : SUPREME COURT   KHIRKIYA RIOTS  

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