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#GST: CBEC Issues Revised Rates of Rebate of State Levies on Export of Garments, Textile - (17 Jul 2017)

Central Board of Excise and Customs (CBEC) has released revised rates of rebate of state levies on export of garments and textile made-up articles which are applicable w.e.f 1st July 2017.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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