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Supreme Court Confirms Air India Engineer Union Head's Termination in Mangalore Crash Case - (28 Sep 2015)

SC has confirmed Air India's decision to terminate from service General Secretary of an Employees' Union, for calling a strike 3 days after crash of an AI plane in Mangalore (now Mangaluru) on May 22, 2010, in which 158 people were killed.

Tags : SUPREME COURT  MANGALORE CRASH CASE  AIR INDIA  

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