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Gujarat High Court Terminates 89 Employees Recruited by Ex-ACJ V M Sahai - (28 Sep 2015)

Gujarat High Court has terminated its 89 employees recruited by Ex-Chief Justice (ACJ) V M Sahai. These employees belonged to class-III and class-IV grade such as peons and clerks, whose services were on a temporary basis.

Tags : GUJARAT HIGH COURT  EX-CHIEF JUSTICE (ACJ) V M SAHAI  

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