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Supreme Court Raps Assam CM for Statement on National Register of Citizens - (14 Jul 2017)

Supreme Court, which is monitoring the updating of the National Register of Citizes (NRC) in Assam, today came down heavily on Chief Minister Sarbananda Sonowal for saying the draft NRC will be published by December 31.

Tags : SUPREME COURT   NATIONAL REGISTER OF CITIZENS  

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