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Kerala HC Reserves Order Over Advance Intimation for Transportation of Indian Citizen’s Body - (13 Jul 2017)

Kerala HC has reserved its order in a plea challenging vires of Rule 43 of Aircraft (Public Health) Rules, 1954 which mandates advance intimidation for importation of dead body of Indian citizen from any foreign country.

Tags : KERALA HC   AIRCRAFT (PUBLIC HEALTH) RULES   1954  

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