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#GST: No GST on Annual Gifts By Employer of Less Than Rs. 50,000 - (11 Jul 2017)

Ministry of Finance has clarified that gifts up to a value of Rs 50,000/- per year by an employer to his employee are outside the ambit of GST.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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