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Supreme Court Dismisses Appeals of 4 cops, 2 doctors in Bilkis Bano Case - (11 Jul 2017)

Supreme Court has dismissed appeals of two doctors and four policemen including an IPS officer challenging their conviction by Bombay High Court in the sensational 2002 Bilkis Bano case, saying there was "clear-cut evidence" against them.

Tags : SUPREME COURT   BILKIS BANO CASE  

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