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Bombay HC Notices Centre, State Over Amit Shah’s Public Meeting At Goa Airport - (11 Jul 2017)

Bombay High Court has issued notices to Ministry of Civil Aviation, Chief Secretary of Goa and other respondent authorities in a petition that questions legality of a public meeting that took place at Goa’s Dabolim Airport upon BJP president Amit Shah’s arrival.

Tags : BOMBAY HIGH COURT   GOA AIRPORT  

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