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Jharkhand HC Recalls Order Directing Audit Of NUSRL, Ranchi, Others - (11 Jul 2017)

Jharkhand High Court has recalled an order passed by former Chief Justice P.K. Mohanty, wherein the Bench had directed an audit of National University of Study and Research in Law (NUSRL), Ranchi and other institutions.

Tags : JHARKHAND HIGH COURT   NUSRL  

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