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Punjab and Haryana HC Dismisses Minor Rape Survivor's Abortion Plea - (28 Sep 2015)

Punjab and Haryana HC after taking advice from expert panel from Post-Graduate Institute of Medical Education and Research, has refused to allow abortion to a minor rape survivor from Haryana and asked a premier medical institute from state to provide care to her till her delivery at state's expense.

Tags : PUNJAB AND HARYANA HC  MINOR RAPE SURVIVOR'S ABORTION PLEA  

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