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CBEC: Service Tax Return for April to June 2017 Must Be Filed before 15th August 2017 - (10 Jul 2017)

Central Board of Excise and Customs (CBEC) has mandated all service providers who are assesses under the Finance Act, 1994 to submit returns for the period April to June by August 15th, 2017.

Tags : SERVICE TAX RETURN  

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