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#GST: 18% IGST on Renting of Transport Vehicles Other than Motorcabs - (10 Jul 2017)

Central Government has issued a corrigendum to its earlier Notification No. 8/2017 dated 28.06.2017 whereby rental services of transport vehicle other than motor cabs would attract 18% GST. As per the earlier notification, the rate was 9%.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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