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Bombay HC Upholds CIC Order Directing UoI To Furnish BARC Employee’s APAR - (07 Jul 2017)

Bombay High Court has directed Centre to furnish complete Annual Appraisal Reports (APAR) of an employee at Bhabha Atomic Research Centre (BARC) for the period of 2008-2014.

Tags : BOMBAY HIGH COURT   BHABHA ATOMIC RESEARCH CENTRE  

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