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P&H High Court Allows Preservation of Ashutosh Maharaj’s Body - (06 Jul 2017)

P&H High Court, while observing that 'freedom of conscience' is most 'fragrant' of fundamental rights, and that even right to life and other basic rights guaranteed by Constitution would seem secondary to it, has allowed preservation of body of Divya Jyoti Jagriti Sansthan head Ashutosh Maharaj.

Tags : P&H HIGH COURT   ASHUTOSH MAHARAJ’S BODY  

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