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Delhi HC Directs Donation Of Rs. 10,000 To Slain CRPF Jawans’ Kin - (05 Jul 2017)

Delhi High Court came down heavily on a litigant for wasting its time, and directed them to deposit Rs. 10,000 with bharatkeveer.gov.in, a website launched to facilitate donations to slain CRPF Jawans’ kin.

Tags : DELHI HIGH COURT  

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