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SC on Padmanabha Swamy Temple: Hearing Cannot Go On Indefinitely - (05 Jul 2017)

Supreme Court has appointed one of its retired judge Justice K S Radhakrishnan as the head of a committee for selecting persons to carry out repair work of Sreekovil (Sanctum Sanctorum) of famous Padmanabha Swamy temple in Thiruvananthapuram.

Tags : SUPREME COURT   PADMANABHA SWAMY TEMPLE  

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