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#GST: Border Commercial Tax Checkposts in 22 States Abolished - (04 Jul 2017)

As many as 22 states have abolished Border Commercial Tax checkposts after rollout of Goods and Services Tax (GST) on July 1, marking a big step towards ‘One nation, one tax’ goal of this reform.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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