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LCI 269th Report on Poultry Birds: New Rules to Stop Cruel Practices Against Egg-laying Hens - (04 Jul 2017)

Law Commission of India has submitted its 269th Report titled 'Transportation and House-keeping of Egg-laying hens (layers) and Broiler Chickens' suggesting reforms on transport and housekeeping of poultry birds.

Tags : LAW COMMISSION OF INDIA   269TH REPORT  

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