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Delhi HC Seeks CBSE Report Over Plea to Quash NEET-UG Result - (04 Jul 2017)

Delhi High Court has directed CBSE to file, in a sealed cover, a report on correctness of answers of two questions that had featured in National Eligibility cum Entrance Test, 2017 (NEET-UG).

Tags : DELHI HIGH COURT   NEET-UG  

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