Supreme Court: State Cannot Acquire Temple Property Through Gift Deed  ||  Supreme Court: HC Registry Should Exclude Court Vacations When Listing Cases After Fixed Days  ||  Supreme Court Flags Stark Non-Compliance With Directions on CAPF Cadre Review  ||  Supreme Court: Internet Access and Use is a Fundamental Right, Including for Children  ||  Supreme Court: Letters Patent Bench Cannot Interfere Merely Over Errors of Fact or Law  ||  Supreme Court: Voters May File Complaints Against Candidates over False Affidavits under RP Act  ||  Madras HC: Using Children in Campaign is Inappropriate but Does Not Invalidate Election  ||  Allahabad HC: Section 69 BNS Cannot Be Invoked by Transgender Woman in False Marriage Promise Case  ||  Delhi High Court Permits Britannia’s ‘No Added Sugar, Maida or Palm Oil’ Claim on Biscuit Packs  ||  Calcutta High Court Bars Deportation of Alleged Bangladeshi Woman until CAA Application is Decided    

Extension of last date to receive comments on TRAI's Consultation Paper on Data Speed under Wireless Broadband Plans dated 1st June, 2017- (Telecom Regulatory Authority of India) (28 Jun 2017)

MANU/TRAI/0047/2017

Media and Communication

Telecom Regulatory Authority of India (TRAI) had invited comments of stakeholders on Consultation Paper on Data Speed under Wireless Broadband Plans dated 1st June, 2017. The last dates for receiving written comments and counter-comments from the stakeholders were fixed as 29th June, 2017 and 13th July, 2017 respectively.

2. TRAI has received request from Service Provider's Associations mentioning that the Consultation Paper involves several technical, network and business related issues and therefore they require additional time to formulate their response in a comprehensive manner. In view of the requests of the stakeholders, it has been decided to further extend the last date for submission of comments upto 20th July, 2017 and for counter-comments upto 3rd August, 2017.

3. Stakeholders are requested to submit their comments on or before 20th July, 2017 preferably in electronic form to kapilhanda@trai.gov.in. For any clarifications on the afore-said consultation paper, Shri Arvind Kumar, Advisor (Broadband & Policy Analysis), Telecom Regulatory Authority of India, Mahanagar Doorsanchar Bhawan, JdWaharlal Nehru Marg, New Delhi-110002 may be contacted at Tel: +91-11-23220209 Fax: +91-11-23230056.

Tags : EXTENSION   DATE   DATA SPEED   BROADBAND PLANS  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved