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Del. HC: Notice Issued on Plea for Reservation of 33% Seats for Women in Lawyers' Bodies Elections - (18 Jul 2024)

ELECTION

Delhi High Court has issued notice on a plea seeking 33% reservation for women lawyers in elections of Bar Council of Delhi (BCD), Delhi High Court Bar Association (DHCBA) and All District Bar Associations.

Tags : DELHI HIGH COURT   33% RESERVATION   LAWYERS' BODIES ELECTIONS  

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