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Del. HC: Government Directed to Implement Fire Safety Norms in Nursing Homes Within 4 Weeks - (06 Jun 2024)

CIVIL

Delhi High Court has directed the Delhi Government to decide the representation for framing and implementation of fire safety norms in small hospitals and nursing homes in the national capital, within a period of four weeks.

Tags : DELHI HIGH COURT   DELHI GOVERNMENT   FIRE SAFETY NORMS   SMALL HOSPITALS  

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